LAWS(DLH)-2012-3-139

DTC Vs. PAWAN KUMAR GAHLOT

Decided On March 05, 2012
DTC Appellant
V/S
PAWAN KUMAR GAHLOT Respondents

JUDGEMENT

(1.) THE present Appeal is dismissed in terms of the judgment passed today in MAC APP.565/2008 titled 'DTC V. JAGDISH KATARIA & ORS.'

(2.) FOR detailed order, please see the above mentioned judgment.