(1.) NO one is present on behalf of the petitioner though the matter has been passed over once.
(2.) NO one had appeared even on 23rd December, 2011, however, in the interest of justice no adverse order was passed against the petitioner and the matter had been adjourned for today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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