JALEY SINGH Vs. P K MEHTA

JUDGEMENT

(1.) AN affidavit dated 9th February, 2012 has been filed on behalf of respondents contending inter-alia that the order of this Court dated 16th December, 2011 has been complied with.

(2.) THE learned counsel for the petitioner on instructions also states that the order of this Court has been compiled with by the respondents.