LAWS(DLH)-2012-9-151

MASTER RAM KUMAR Vs. MANISH KUMAR

Decided On September 05, 2012
MASTER RAM KUMAR Appellant
V/S
MANISH KUMAR Respondents

JUDGEMENT

(1.) THE Appeal is for enhancement of compensation of Rs.31,364/- awarded by the Claims Tribunal in favour of the Appellant for having suffered fracture of his right leg in an accident which occurred on 10.12.2008.

(2.) THE Claims Tribunal awarded compensation under various heads,

(3.) THE Claims Tribunal dealt with the issue of quantum of compensation as under:-