(1.) NOTICE issued.
(2.) LD. APP accepts notice on behalf of the State.
(3.) LD. Counsel for the petitioners submit that petitioner no. 4 has amicably settled all the disputes qua the aforesaid FIR against petitioners no. 1 to 3 and he is no more interested to pursue the case further.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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