(1.) Vide instant petition, the petitioner is seeking direction in the nature of Certiorari quashing the suspension order dated 13.01.2011 and extension orders dated 07.04.2011, 08.07.2011 and 04.10.2011.
(2.) The brief facts of the present case are that in pursuance of advertisement issued for the selection to the post of Managing Director, National Research Development Corporation (hereinafter referred as NRDC?) the petitioner applied for and was offered the said post vide office letter No.DSIR/NRDC/13/2003-04 dated 21.04.2005.
(3.) The petitioner accepted the aforesaid offer and was accordingly appointed to the post of Managing Director, NRDC is Schedule C? pay scale of Rs.22,500 600 27,300/- (IDA Pattern) for an initial period of 05 years with effect from 31.05.2005 vide appointment letter dated 27.06.2005.