LAWS(DLH)-2012-2-649

RAVINDER & ORS. Vs. STATE & ANR.

Decided On February 28, 2012

Ravinder And Ors. Appellant

V/S

State And Anr. Respondents

Referred Judgements :-

B S JOSHI VS. STATE OF HARYANA [REFERRED TO]
NIKHIL MERCHANT VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
MANOJ SHARMA VS. STATE [REFERRED TO]

JUDGEMENT

(1.) Crl. M.A. 2604/2012 (exemption)

(2.) NOTICE issued.

(3.) RESPONDENT no. 2 is present in person.

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