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LAWS(DLH)-2012-3-687

AMARJEET SINGH & ORS. Vs. STATE & ANR.

Decided On March 14, 2012
Amarjeet Singh And Ors. Appellant
V/S
State And Anr. Respondents

Referred Judgements :-

B S JOSHI VS. STATE OF HARYANA [REFERRED TO]
NIKHIL MERCHANT VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
MANOJ SHARMA VS. STATE [REFERRED TO]

JUDGEMENT

(1.) RL. M.A. 3190/2012 (Exemption)

(2.) NOTICE issued.

(3.) WITH the consent of parties, the matter is taken up for final disposal.

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