LAWS(DLH)-2012-3-179

M T N L Vs. PRADEEP KUMAR BISWAS

Decided On March 05, 2012
M.T.N.L. Appellant
V/S
PRADEEP KUMAR BISWAS Respondents

JUDGEMENT

(1.) THIS is the second round before this Court. Earlier, the order dated 14.07.2010 passed in Original Application No. 227/2009 by the Central Administrative Tribunal, Principal Bench, New Delhi, was the subject matter of a writ petition filed by the petitioner herein being WP(C) No. 7572/2010. When the matter came up for admission before this Court on 26.11.2010, this Court had passed the following order:-

(2.) ISSUE notice to the respondent returnable for 24.1.2011. CM No.19716/2010