LAWS(DLH)-2012-2-641

RAJKUMAR & ORS. Vs. STATE & ANR.

Decided On February 27, 2012
Rajkumar And Ors. Appellant
V/S
State And Anr. Respondents

JUDGEMENT

(1.) Crl. M.A. No. 2532/2012(exemption)

(2.) NOTICE issued.

(3.) LD . Counsel accepts notice on behalf of Respondent No. 2/complainant.