(1.) THE Appellants seek enhancement of compensation of Rs. 11,87,000/- only on the ground that the future prospects have not been awarded by the Claims Tribunal.
(2.) WHILE dealing with this aspect, the Claims Tribunal held as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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