(1.) Heard. Admit.
(2.) The following substantial question of law is framed:--
(3.) As we have heard the learned counsel for the parties, we proceed to pronounce our decision.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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