(1.) This is an application seeking condonation of 44 days delay in filing the leave to appeal.
(2.) For the reasons mentioned in the application, as sufficient cause has been shown, the delay of 44 days in filing the appeal is condoned.
(3.) The application stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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