CAPTAIN G S BINDRA Vs. AIR INDIA

JUDGEMENT

(1.) VIDE the instant petition, the petitioner has prayed as under:-

(2.) VIDE order dated 29.03.2012, at the request of the petitioner Mr. Anand Yadav, Advocate has been appointed as amicus Curie to assist the Court in this case.

(3.) THE petitioner was initially appointed in the Vayudoot on one year probation but finally confirmed in service as Captain on 27 th February, 1990.