DINESH SINGH Vs. RAMA NAND SINGH

JUDGEMENT

(1.) , J.

(2.) THE Appeal is for enhancement of compensation of RS.10,54,500/- awarded by Motor Accident Claims Tribunal (the Claims Tribunal) for the death of Rupesh Kumar, who died in a motor accident which took place on 01.09.2008.

(3.) THE Claims Tribunal on the question of the assessment of loss of dependency held as under:-