(1.) The present Appeal is allowed in terms of the judgment passed today in MAC APP.810/2011 titled 'NAZMA @ SAROVAR BEGUM v. MANOJ KUMAR & ORS.'
(2.) For detailed order, please see the above mentioned judgment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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