(1.) Crl.MAs 1120 -21/2012 (exemption)
(2.) EXEMPTION allowed subject to all just exceptions.
(3.) THE petitioner challenged this order of learned MM by way of a revision petition before the learned ASJ which got dismissed vide the impugned order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN