LAWS(DLH)-2012-1-644

MANOJ KUMAR & ORS. Vs. STATE & ANR.

Decided On January 23, 2012
Manoj Kumar and Ors. Appellant
V/S
State And Anr. Respondents

JUDGEMENT

(1.) Crl. M.A. 912/2012 (Exemption)

(2.) NOTICE issued.

(3.) MR . D.K. Tyagi, Advocate accepts notice on behalf of respondent No. 2.