GURINDER SINGH BEDI Vs. DINESH MILLS

JUDGEMENT

(1.) VIDE the instant petition petitioner has sought quashing of the proceedings pending before the Trial Court at District Courts, Saket in the Complaint Case No.1486/1 titled Dinesh Mills Ltd. V. Gurinder Singh Bedi.

(2.) VIDE order dated 27.09.2011 the Registry of this Court was directed to seek status report from the ld. Trial court judge. However, the report was not received by 16.12.2011, on which date the matter was listed. Vide order dated 16.12.2011, the Registry was again directed to seek the status report from ld. Trial Court Judge.

(3.) ON 10.02.2012 the matter again came up for hearing and the exemption application filed by the complainant was allowed by the ld. Link MM and now the matter has been listed for pre-charge evidence on 19.04.2012.