COMMISSIONER OF INCOME TAX Vs. USHA INTERNATIONAL LIMITED

Referred Judgements :-

CIT V. KHEMCHAND RAMDAS [REFERRED TO]
BARIUM CHEMICALS LTD. V. COMPANY LAW BOARD [REFERRED TO]
UNITED MERCANTILE CO. LTD. V. CIT [REFERRED TO]
MUTHUKRISHNA REDDIAR V. CIT [REFERRED TO]
A.L.A. FIRM V. CIT [REFERRED TO]
CIT VS. CHASE BRIGHT STEEL LTD [REFERRED TO]
CONSOLIDATED PHOTO AND FINVEST LIMITED VERSUS ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
PRAFFUL CHUNNI LAL PATEL VS.MAKWANA [REFERRED TO]
NEW LIGHT TRADING CO. VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
KLM ROYAL DUTCH AIRLINES VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
SNOWCEM INDIA LTD. VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
INFOTECH LTD. VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
INCOME TAX OFFICER V CIRCLE MADRAS VS. S K HABIBULLAH [REFERRED TO]
COMMISSIONER OT INCOME TAX GUJARAT VS. A RAMAN AND CO [REFERRED TO]
KALYANJI MAVJI AND COMPANY VS. COMMISSIONER OF INCOME TAX WEST BENGAL II [REFERRED TO]
INDIAN AND EASTERN NEWSPAPER SOCIETY NEW DELHI VS. COMMISSIONER OF INCOME TAX NEW DELHI [REFERRED TO]
A L A FIRM VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
SRIKRISHNA PRIVATE LIMITED VS. I T O CALCUTTA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. P V S BEEDIES PRIVATE LIMITED [REFERRED TO]
SURESH BUDHARMAL KALANI ALIAS PAPPU KALANI VS. STATE OF MAHARASHTRA [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
INTERNATIONAL WOOLLEN MILLS VS. STANDARD WOOL UK LIMITED [REFERRED TO]
ASSISTANT COMMISSIONER OF INCOME TAX VS. RAJESH JHAVERI STOCK BROKERS PVT LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI II VS. KELVINATOR OF INDIA LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. EICHER LTD [REFERRED TO]
HARI IRON TRADING CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]