(1.) Exemption allowed subject to all just exceptions.
(2.) NOTICE issued. Learned counsel Mr. Subhash Gulati, Advocate accepts notice on behalf of respondent No. 1.
(3.) WITH the consent of learned counsel for the parties, the instant petition is taken up today for final disposal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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