(1.) Crl. M.A. 203/2012
(2.) NOTICE issued.
(3.) LD . Counsel for the petitioner submits that vide FIR no. 595/2003, case under Sections 419/420/468/47/506/34 Indian Penal Code, 1860 was registered against the petitioner at PS -Kashmere Gate on the complaint of respondent no.2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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