LAWS(DLH)-2012-1-663

MINAL MALHOTRA AND ORS. Vs. STATE AND ANR.

Decided On January 30, 2012
Minal Malhotra And Ors. Appellant
V/S
State And Anr. Respondents

JUDGEMENT

(1.) Crl. M.A. 1174/2012

(2.) NOTICE issued.

(3.) MR . Tarun Rana, Adv. accepts notice on behalf of respondent no. 2.