LAWS(DLH)-2012-5-587

SURINDER JAIN Vs. STATE

Decided On May 28, 2012
SURINDER JAIN Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) THIS is a revision petition assailing the orders dated 11.5.2012 <DJG> AND 30.4.2012 OF THE LEARNED ASJ.</DJG>

(2.) VIDE order dated 30.4.2012, the petitioners were released on bail and following order came to be passed: