SUBHASH SINGH Vs. UNION OF INDIA

JUDGEMENT

(1.) AT a Summary Security Force Court Trial the petitioner was tried for two offences:-

(2.) TWO other constables named Ct.Yashpal and Ct.Paras Singh were also similarly tried for the same charges.

(3.) SURPRISINGLY, in the counter affidavit filed, narrating the brief facts of the case, it is pleaded as under:-