LAWS(DLH)-2012-1-643

GIRENDER KUMAR SHARMA Vs. STATE & ANR.

Decided On January 23, 2012
Girender Kumar Sharma Appellant
V/S
State And Anr. Respondents

JUDGEMENT

(1.) Crl. M.A. 913/2012 (Exemption)

(2.) NOTICE issued.

(3.) MR . Faimuddin, Advocate accepts notice on behalf of respondent No. 2.