(1.) The dispute in the present appeal is between the family members/legal heirs of Late Sh.Mohan Lal Maini.
(2.) The genealogy tree of family of Late Sh. Mohan Lal Maini is as under:- <FRM>JUDGEMENT_188_ILRDLH22_2012_1.html</FRM>
(3.) In the year 1997 the appellant filed a suit against the respondents for partition of three properties bearing Municipal Nos.B-13/A, A-2 and A-4, Kalkaji, New Delhi (hereinafter referred to as the suit properties?).