LALIT KUMAR Vs. UNION OF INDIA

JUDGEMENT

(1.) Counsel as above appears for the respondents and states that all relevant documents have been filed along with the writ petition and thus the same may be heard for disposal today itself.

(2.) Jawans and Officers served under various Central Para-Military Forces are routinely deployed for security in Indian Missions Abroad as also for security duty under the aegis of the United Nations.

(3.) They are subjected to a screening test at the departmental level. Of course only those who have the requisite qualifications in terms of service rendered etc. are screened.