(1.) Rule.
(2.) With the consent of learned counsel for the parties the matter is taken up for final disposal.
(3.) The petitioner has filed the writ petition aggrieved by the non-acceptance of the hid of the petitioner for shop No.78 situated in LSC, J Block, Vikas Puri, New Delhi.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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