LAWS(DLH)-2002-4-193

NATIONAL GEOGRAPHIC SOCIETY Vs. MULLA YAFFE AND ORS.

Decided On April 29, 2002
National Geographic Society Appellant
V/S
Mulla Yaffe And Ors. Respondents

JUDGEMENT

(1.) S. No. 825/02.

(2.) PLAINTIFF has filed copy of the certificate issued by the Counselor of the Embassy of India in Washington, attestation by the authentication officer.

(3.) ISSUE notice to the defendants.