GLOBE CONSTRUCTION COMPANY Vs. UNION OF INDIA

JUDGEMENT

(1.) A notice inviting tender for works "C/o NSG Headquarters at Palam, New Delhi - Sh: C/o Main Office Building A.C. Plant Room and Electric Sub-station I/C internal electrical installation and external servies like water supply lines, storm water drains, internal roads and paths and sewer lines" was issued by the respondents in the month of July 2001, the eligibility criteria wherefor was:

(2.) The petitioner offered its bid. According to it, it fulfilled the idigibility criteria. Certain qualifications, however, were sought for from the petitioner by the Central Public Works Department in terms of its letter dated 11/09/2001 which is to the following effect:

(3.) In response to the said letter, the petitioner by a letter dated 19th September 2001 stated: