LAWS(DLH)-2002-8-263

RAJ NARAIN AGARWAL Vs. COMMISSIONER OF INCOME TAX

Decided On August 01, 2002
RAJ NARAIN AGARWAL Appellant
V/S
COMMISSIONER OF INCOME TAX Respondents

JUDGEMENT

(1.) LET a number be assigned to the application.

(2.) BY this application the petitioner prays for bringing on record the legal representatives of the deceased assessed, namely, Shri Raj Narain Agarwal.

(3.) APPLICATION stands disposed of.