(1.) BY a common judgment passed today in RFA 500/87 (Jia Ram and Ors. vs. Union of India) this appeal stands allowed.
(2.) A copy of judgment delivered in RFA 500/87 be placed in the file of this appeal by the Registry.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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