LAWS(DLH)-2002-7-65

ZUKO ENGINEERS Vs. MINISTRY OF COMMERECE AND INDUST

Decided On July 24, 2002
ZUKO ENGINIRS Appellant
V/S
MINISTRY OF COMMERECE AND INDUST Respondents

JUDGEMENT

(1.) , J (ORAL).

(2.) THE petitioner by this writ petition seeks a writ of mandamus directing respondent No.2 to accept the renewal fee of Rs.11,900/- submitted by the petitioner for renewal of patent in the category of individual. THE question raised is short one.