(1.) . Rule.
(2.) This writ petition can be disposed of at this stage
(3.) The petitioner is aggrieved by issuance of notice to Mr.Yogendra Prasad, Chairman and Managing Director, National Hydroelectric Power Corporation Ltd.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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