ANDHRA EDUCTION SOCIETY Vs. DINESH DAYAL PRESIDING OFFICER

Referred Judgements :-

ANJUMAN-E-MISHBUL MUSLEMIN V STATE OF BIHAR [RELIED ON]
STATE OF KERALA VS. VERY REV MOTHER PROVINCIAL [RELIED ON]
D A V COLLEGE BHATINDA VS. STATE OF PUNJAB [RELIED ON]
AHMEDABAD ST XAVIERS COLLEGE SOCIETY VS. STATE OF GUJARAT [RELIED ON]
LILYKURIAN VS. SR LEWINA [RELIED ON]
ALL SAINTS HIGH SCHOOL HYDERABAD VS. GOVERNMENT OF ANDHRA PRADESH [RELIED ON]
FRANK ANTHONY PUBLIC SCHOOL EMPLOYERS ASSOCIATION VS. UNION OF INDIA [RELIED ON]
Y THECLAMMA VS. UNION OF INDIA [RELIED ON]
ALL BIHAR CHRISTIAN SCHOOLS ASSOCIATION VS. STATE OF BIHAR [RELIED ON]
BIHAR STATE MADARASA EDUCATION BOARD PATNA VS. MADARASA HANFIA ARABIC COLLEGE JAMALIA [RELIED ON]
MANOHAR HARRIES WALTERS VS. BASEL MISSION HIGHER EDUCATION CENTRE DHARWAD [RELIED ON]
ST JOHNS TEACHERS TRAINING INSTITUTE FOR WOMEN MADURAI VS. STATE OF TAMIL NADU [RELIED ON]
YUNUS ALI SHA VS. MOHAMED ABDUL KALAM [RELIED ON]
KISHAN PRAKASH SHARMA VS. UNION OF INDIA [RELIED ON]
C M ST JOHN INTER COLLEGE VS. GIRDHARI SINGH [RELIED ON]
FATHER THOMAS SHINGARE VS. STATE OF MAHARASHTRA [RELIED ON]
MANAGER ST THOMAS UP SCHOOL KERALA VS. COMMISSIONER AND SECY TO GENERAL EDUCATION DEPTT [RELIED ON]
JAIN SAMNOPASAK DENIOR SECONDARY SCHOOL VS. DELHI ADMINISTRATION [RELIED ON]
ASSOCN OF TEACHERS IN A I SCHOOL VS. ASSOCN OF AIDS OF A I SCHOOL [RELIED ON]