INSTITUTION OF MECHANICAL ENGINEERS Vs. UNION OF INDIA

JUDGEMENT

(1.) . This is an application for interim stay in the above writ petition. The writ petition seeks the following relief:-

(2.) .The writ petition avers as under :- The petitioner institution has 75,000 students members and 1,000 corporate members

(3.) . In the present application for interim relief i.e., CM.No.6240/2001, this Court passed the following order, on 30/05/2001:-