(1.) We had issued notice to show cause in this matter. Cause has been shown.
(2.) Rule D.B.
(3.) According to the reply to the show cause notice, the point is very short. We proceed to dispose of the matter.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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