ABC INDIA LIMITED Vs. UNION OF INDIA

JUDGEMENT

(1.) A,B,C India Ltd., the prtitioner in this writ prytiton was carriyng onbuisness of public carries, transportion and erection work

(2.) approximately weiglaing 450 M.T. The said rough dressed Monolithic Buddha statue was to be transported a distance of 60 Kms.

(3.) Tender enquiry also related to the transporting the finished Monolithic Buddha statue from the foreshore of Hussain Sagar Lake behind the Secretaniat, Hyderabad to the gibralter rock in the Hussain Sagar Lake and was to be erected on the gibralter rock. The petitioner responded to the tender enquiry and submitted a tender which was accepted by the Government of Andhra Pradesh by their Memorandum dated 15th October, 1987.