MALKHAN SINGH Vs. UNION OF INDIA

Referred Judgements :-

SOMU KUMAR CHATTERJEE AND ANOTHER V. THE DISTRICT SIGNAL TELE-COMMMUNICATION ENGINEER AND OTHERS [REFERRED]
THE DIVISIONAL PERSONNEL OFFICER,GUNTAKAL DIVISION,SOUTHERN RAILWAY AND ANOTHER V. G. JAGADESWARAREDDY AND OTHERS [REFERRED]
NAND LALL V. THE U.O.I. AND ANR. [REFERRED]
HARDAYAL AND OTHERS V. THE U. O. I.,NEW DELHI AND OTHERS [REFERRED]
SHRI RAIN INSTITUTE FOR INDUSTRIAL RESEARCH V. N. L. KAKKAR,P. O.,LABOUR COURT AND TWO OTHERS [REFERRED]
THE DIVISIONAL SUPDT. SOUTLIEM RAILWAY,MADURAI AND OTHERS V. SASIDHARAN AND OTHERS [REFERRED]
OM PRAKASH V. REGISTRAR,CO--OPERATIVE SOCIETIES [REFERRED]
PRAFULLA CHANDRA SARMA AND OTHERS V. M/S. OIL INDIA LTD. DULIAJAN AND OTHERS [REFERRED]
MAHABIR V. D. K. MITAL AND ANOTHER [REFERRED]
PIPRAICH SUGAR MILLS LIMITED VS. PIPRAICH SUGAR MILLS MAZDOOR UNION [REFERRED]
HARIPRASAD SHIVSHANKER SHUKIA AND ANOTHOR BARSI LIGHT RAILWAY COMPANY LIMITED VS. A D DIVELKAR:K N JOGLEKAR [REFERRED]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED]
STATE OF BOMBAY VS. HOSPITAL MAZDOOR SABHA [REFERRED]
CALCUTTA DISCOUNT COMPANY LIMITED VS. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA [REFERRED]
C A ABRAHAM VS. INCOME TAX OFFICER KOTTAYAM [REFERRED]
A V VENKATESWARAN COLLECTOR OF CUSTOMS BOMBAY VS. RAMCHAND SOBHRAJ WADHWANI [REFERRED]
WORKMEN OF BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED VS. MANAGEMENT OF BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED [REFERRED]
ANAKAPALLE CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LIMITED VS. WORKMEN [REFERRED]
WORKMEN OF SUBONG TEA ESTATE VS. OUTGOING MANAGEMENT OF SUBONG TEA ESTATE ANA ANOTHER [REFERRED]
BASANT KUMAR SARKAR JANKINATH BANERJEE SITARAM SHAW VS. EAGLE ROLLING MILLS LIMITED:KUMARDHUBI ENGINEERING WORKS LIMITED:KUMARDHUBI FIRE CLAY AND SILICA WORKS LIMITED [REFERRED]
WORKMEN OF THE MOTIPUR SUGAR FACTORY PRIVATE LIMITED VS. MOTIPUR SUGAR FACTORY PRIVATE LIMITED [REFERRED]
L HIRDAY NARAIN VS. INCOME TAX OFFICER BAREILLY [REFERRED]
MATTULAL VS. RADHE LAL [REFERRED]
PREMIER AUTOMOBILES LIMITED AUTOMATIC ELECTRIC PVT LIMITED VS. KAMLEKAR SHANTARAM WADKE OF BOMBAY :ENGINEERING MAZDOOR SABHA [REFERRED]
STATE BANK OF INDIA VS. N SUNDARA MONEY [REFERRED]
UNION OF INDIA VS. K S SUBRAMANIAN [REFERRED]
STATE OF UTTAR PRADESH VS. RAM CHANDRA TRIVEDI [REFERRED]
HINDUSTAN STEEL LIMITED VS. PRESIDING OFFICER LABOUR COURT ORISSA [REFERRED]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. SHAMBHU NATH MUKHERJI [REFERRED]
AVON SERVICES PRODUCTION AGENCIES PRIVATE LIMITED VS. INDUSTRIAL TRIBUNAL HARYANA [REFERRED]
MANAGER GOVERNMENT BRANCH PRESS VS. D B BELLIAPPA [REFERRED]
STATE OF PUNJAB VS. LABOUR COURT JULLUNDUR [REFERRED]
SANTOSH GUPTA VS. STATE BANK OF PATIALA [REFERRED]
INDIAN INSTITUTE OF TECHNOLOGY NEW DELHI VS. MANGAT SINGH [REFERRED]
HINDUSTAN ALUMINIUM CORPORATION LIMITED VS. CONTROLLER OF ALUMINIUM [REFERRED]
GOODWILL INDIA LIMITED VS. COMMISSIONER OF SALES TAX DELHI [REFERRED]
ABANI BHUSAN BISWAS VS. HINDUSTHAN CABLES LTD [REFERRED]
GOSTHA BEHAR GHOSE VS. UNIVERSITY OF CALCUTTA [REFERRED]
L ROBERT DSOUZA VS. EXECUTIVE ENGINEER SOUTHERN RAILWAY [REFERRED . (21)]
MOHAN LAL KAUL VS. STATE OF RAJASTHAN [REFERRED]