(1.) ORDER:
(2.) "In the event of an order under Section 16 of the Arbitration Act, 1940 should the matter go back to the game arbitrator who gave the award", Is the short but nevertheless interesting question that has fallen for determination.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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