(1.) ORDER:
(2.) THE present petition is under Sections 8 and 20 of Indian Arbitration Act 1940 for filing of agreement and making an appointment of an arbitrator.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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