LAWS(DLH)-1981-4-51

SHER SINGH Vs. THE STATE

Decided On April 16, 1981
SHER SINGH Appellant
V/S
THE STATE Respondents

JUDGEMENT

(1.) FIAT Car No. DEA 3470 with the following :

(2.) SOON thereafter, one Hardayal, alias Har Narain, got a fiat car registered with the transport authority of Ganga Nagar under registration No. RRK 6873 with following :

(3.) HAR Narain was arrested by the Delhi Police from Jagraon, Punjab on 4 -12 -1980 in F.I.R. Case No. 157/79 (seems wrongly mentioned as No. 157/78), Kashmiri Gate, Delhi. He was interrogated, and as a result 18 cars said to have been stolen, were recovered on his disclosure statements.