COMMISSIONER OF INCOME TAX Vs. GOODWILL PICTURE LIMITED

Referred Judgements :-

COMMISSIONER OF INCOME TAX WEST BENGAL VS. CALCUTTA AGENCY LIMITED [REFERRED TO]
KSHETRA MOHAN SANNYASI CHARART SADHUKHAN VS. COMMR OF EXCESS PROFITS TAX WEST BENGAL [REFERRED TO]
NEW JEHANGIR VAKIL MILLS LIMITED VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA [REFERRED TO]
PETLAD TURKEY RED DYE WORKS COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD [REFERRED TO]
KESHAV MILLS CO LIMITED PETLAD VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX MYSORE VS. CANARA BANK LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX CALCUTTA VS. SHAILA BEHARI LAL SINGHA [REFERRED TO]
AMARENDRA LAL KHAN VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
INDUSTRIAL DEVELOPMENT AND INVESTMENTS COMPANY LIMITED VS. COMMISSIONER OF EXCESS PROFITS TAX [REFERRED TO]
DHIRAJLAL GIRDHARLAL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]