LAWS(DLH)-2021-11-67

SHUBHAMKAR MISHRA Vs. NEW DELHI MUNICIPAL COUNCIL

Decided On November 22, 2021
Shubhamkar Mishra Appellant
V/S
NEW DELHI MUNICIPAL COUNCIL Respondents

JUDGEMENT

(1.) CM APPL. 40908/2021 (Exemption) & 40907/2021 (lengthy synopsis and list of dates)