(1.) This petition under Sec. 482 Cr.P.C is for quashing FIR No.333/2020 dtd. 3/8/2020, registered at Police Station Jafrabad for offences under Ss. 307/34 IPC.
(2.) Facts, in brief, leading to the present petition are as under:
(3.) Investigation is complete.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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