SPML INFRA LTD. Vs. NTPC LIMITED

Referred Judgements :-

UNITED INDIA INSURANCE CO. LTD. VS. HYUNDAI ENGG. & CONSTRUCTION CO. LTD. [REFERRED TO]
UNION OF INDIA VS. KISHORILAL GUPTA AND BROS [REFERRED TO]
DAMODAR VALLEY CORPORATION VS. K K KAR [REFERRED TO]
VULCAN INSURANCE CO LIMITED VS. MAHARAJ SINGH [REFERRED TO]
SHIN ETSU CHEMICAL CO LTD VS. AKSH OPTIFIBRE LTD [REFERRED TO]
S B P AND CO VS. PATEL ENGINEERING LTD [REFERRED TO]
ASSOCIATED CONSTRUCTION VS. PAWANHANS HELICOPTERS PVT LTD [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BOGHARA POLYFAB PVT LTD [REFERRED TO]
NIRMALA J. JHALA VS. STATE OF GUJARAT [REFERRED TO]
YOUNG ACHIEVERS VS. IMS LEARNING RESOURCES PVT. LTD. [REFERRED TO]
SUBRATA ROY SAHARA VS. UNION OF INDIA [REFERRED TO]
M/S. DURO FELGUERA, S.A. VS. M/S. GANGAVARAM PORT LIMITED [REFERRED TO]
M/S ONGC MANGALORE PETROCHEMICALS LTD. VS. M/S ANS CONSTRUCTIONS LTD. & ANR. [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. M/S NARBHERAM POWER AND STEEL PVT. LTD. [REFERRED TO]
M/S PSA MUMBAI INVESTMENTS PTE. LIMITED VS. BOARD OF TRUSTEES OF THE JAWAHARLAL NEHRU PORT TRUST AND ANR. [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. ANTIQUE ART EXPORTS PRIVATE LIMITED [REFERRED TO]
GARWARE WALL ROPES LTD VS. COASTAL MARINE CONSTRUCTIONS & ENGINEERING LTD [REFERRED TO]
MAYAVTI TRADING PVT. LTD. VS. PRADYUAT DEB BURMAN [REFERRED TO]
THE ORIENTAL INSURANCE CO. LTD. VS. DICITEX FURNISHING LTD. [REFERRED TO]
VIDYA DROLIA AND OTHERS VS. DURGA TRADING CORPORATION [REFERRED TO]