(1.) C.M. No. 8658/2021 (for exemption)
(2.) The application is disposed of.
(3.) This petition impugns the order dated 3rd May, 2019 of the Central Administrative Tribunal, Principal Bench (CAT), in O.A. No.1420/2017 preferred by the respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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