LAWS(DLH)-2021-1-96

VED BHUSHAN BHATIA Vs. STATE

Decided On January 19, 2021
Ved Bhushan Bhatia Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Crl.M.A. 810/2021

(2.) Notice.

(3.) Mr. Tarun Sharma, learned counsel representing petitioner and Mr.G.M.Farooqui, learned Additional Public Prosecutor for State, accept notice.