(1.) C.M.No.859/2021
(2.) With consent of the parties, the main writ petition itself is taken up for hearing.
(3.) Accordingly, the present application stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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